Ms. A. Debnath vs Unknown

Citation : 2022 Latest Caselaw 937 Tri
Judgement Date : 14 November, 2022

Tripura High Court
Ms. A. Debnath vs Unknown on 14 November, 2022
                           HIGH COURT OF TRIPURA
                                   AGARTALA
                             Cont. Cas(C) 108/2022
         For Petitioner(s)       :     Ms. A. Debnath, Advocate
         For Contemnor(s)        :     Mr. K. Bhattacharjee, Advocate
                  HON'BLE MR. JUSTICE ARINDAM LODH

Order 14/11/2022 Mr. K. Bhattacharjee, learned counsel appearing for the contemnors has submitted that the order will be complied with in terms of the judgment passed by this court within a period of 6 (six) weeks. With the above submission the instant contempt proceeding stands dropped and thus disposed.

JUDGE Saikat