Tripura High Court
Mr. Somik Deb vs Ms. Sarama Deb on 31 January, 2022
HIGH COURT OF TRIPURA
AGARTALA
Cont. Cas (C) 70 /2021
For the Petitioner(s) : Mr. Somik Deb, Sr. Advocate
Mr. A. Baran, Advocate
For the Respondent(s) : Ms. Sarama Deb, Advocate
HON'BLE MR. JUSTICE ARINDAM LODH Order 31/01/2022 It is informed that an appeal is pending against the judgment and order of this court under this contempt proceeding. Considered.
List the matter on 17.02.2022. If in the meantime, stay order is not obtained by the respondents, then, the matter shall proceed in accordance with law.
JUDGE Saikat