Telangana High Court
United India Insurance Co.Ltd vs Cheruku Saritha on 5 November, 2024
THE HONOURABLE SRI JUSTICE SUJOY PAUL
AND
THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
M.A.C.M.A. No. 3329 of 2018
JUDGMENT:
The dispute in this Appeal has been settled in the Lok Adalat on 28.09.2024 held by the High Court Legal Services Committee.
2. Accordingly, this appeal is disposed of in terms of the said Award rendered by the High Court Legal Services Committee. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any in this M.A.C.M.A., shall stand closed.
_____________ Sujoy Paul, J _______________________________ Namavarapu Rajeshwar Rao, J 05th November, 2024 Bdr