Telangana High Court
M/S. Reliance General Insurance Co.Ltd vs P.Umamaheshwari on 12 January, 2024
HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY
C.M.A.No.199 of 2021
JUDGMENT:
When the matter is taken up for hearing, learned Standing Counsel appearing for the appellant reported that the matter has been settled before the Lok Adalath, High Court Legal Services Committee, Hyderabad and an award was passed on 30.12.2023. The original award dated 30.12.2023 is filed before this Court and the same is taken on record.
2. In view of the award dated 30.12.2023 passed by the Lok Adalat, Hyderabd, the Civil Miscellaneous Appeal is disposed of in terms of the award.
Pending miscellaneous applications, if any, shall stand closed.
___________________________________ LAXMI NARAYANA ALISHETTY, J Date: 12.01.2024 Dua 2 LNA, J C.M.A.No.199 of 2021 HON'BLE SRI JUSTICE LAXMI NARAYANA ALISHETTY C.M.A.No.199 of 2021 12.01.2024 Dua