Andhra Pradesh Road Transport Corp., ... vs Gundekari Joythi, Warangal Dist And ...

Citation : 2024 Latest Caselaw 734 Tel
Judgement Date : 21 February, 2024

Telangana High Court

Andhra Pradesh Road Transport Corp., ... vs Gundekari Joythi, Warangal Dist And ... on 21 February, 2024

Author: P.Sam Koshy

Bench: P.Sam Koshy, N.Tukaramji

           THE HON'BLE SRI JUSTICE P. SAM KOSHY
                                  AND
            THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    M.A.C.M.A.No.2385 of 2017

JUDGMENT:

(per Hon'ble Sri Justice P.SAM KOSHY) The dispute in this Appeal has been settled in the Lok Adalat on 13.08.2022 held by the High Court Legal Services Committee.

2. On due consideration of the same, we confirm the Award dated 13.08.2022 passed by the Lok Adalat.

3. Accordingly, the appeal stands disposed of in terms of the said Award rendered by the High Court Legal Services Committee.

No order as to costs.

As a sequel, miscellaneous petitions pending, if any, shall stand closed.

___________________ P. SAM KOSHY, J ___________________ N.TUKARAMJI, J Date: 21.02.2024 Pvt 2 THE HONOURABLE SRI JUSTICE P. SAM KOSHY AND THE HON'BLE SRI JUSTICE N.TUKARAMJI M.A.C.M.A.No.2385 of 2017 Date: 21.02.2024 Pvt