The New India Assurance Co Ltd vs T.Srinivas And Anr

Citation : 2023 Latest Caselaw 2800 Tel
Judgement Date : 27 September, 2023

Telangana High Court
The New India Assurance Co Ltd vs T.Srinivas And Anr on 27 September, 2023
Bench: M.G.Priyadarsini
     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

      CIVIL MISCELLANEOUS APPEAL No. 87 OF 2010


JUDGMENT:

In spite of giving fair opportunities, as there was no representation for the appellant on the earlier occasion, the matter, which pertains to the year 2010, was directed to be listed today under the caption 'For Dismissal'. Even today, there is no representation for the appellant. It is presumed that the appellant is not interested to proceed with the appeal.

Hence, the Civil Miscellaneous Appeal is dismissed for non-prosecution. No order as to costs.

Miscellaneous applications, if any, pending shall stand closed.

__________________________ JUSTICE M.G.PRIYADARSINI 27.09.2023 gms 2 THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI CIVIL MISCELLANEOUS APPEAL No. 87 OF 2010 Dated: 27.09.2023 gms