THE HON'BLE SRI JUSTICE M. LAXMAN
SECOND APPEAL NO.455 OF 2002
JUDGMENT:
1. On 19.09.2023 there was no representation from the appellant and the matter is posted to 26.09.2023 under the caption for dismissal. Inspite of the matter is listed under the caption for dismissal; today also there is no representation from the appellant.
2. The appeal pertains to the year 2002 and the appellant IS not evincing any interest in prosecuting the case.
3. Accordingly, Second Appeal is dismissed for non- prosecution. No costs. Miscellaneous petitions, pending if any, shall stand closed.
_______________ M.LAXMAN, J Date: 27.09.2023.
pld 2 THE HON'BLE SRI JUSTICE M. LAXMAN SECOND APPEAL NO.455 OF 2002 Date: 27.09.2023 pld