Telangana High Court
Tirunagari Anand vs Mohd. Ilyas And Another on 27 September, 2023
Bench: M.G.Priyadarsini
THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI
CIVIL MISCELLANEOUS APPEAL No. 581 OF 2017
JUDGMENT:
Learned Standing Counsel for the appellant seeks permission of this Court to withdraw the appeal.
Permission is accorded and the appeal is accordingly dismissed as withdrawn. No order as to costs.
Miscellaneous applications, if any, pending shall stand closed.
__________________________ JUSTICE M.G.PRIYADARSINI 27.09.2023 gms