Tirunagari Anand vs Mohd. Ilyas And Another

Citation : 2023 Latest Caselaw 2783 Tel
Judgement Date : 27 September, 2023

Telangana High Court
Tirunagari Anand vs Mohd. Ilyas And Another on 27 September, 2023
Bench: M.G.Priyadarsini
     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


     CIVIL MISCELLANEOUS APPEAL No. 581 OF 2017


JUDGMENT:

Learned Standing Counsel for the appellant seeks permission of this Court to withdraw the appeal.

Permission is accorded and the appeal is accordingly dismissed as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand closed.

__________________________ JUSTICE M.G.PRIYADARSINI 27.09.2023 gms