THE HONOURABLE SMT JUSTICE P. SREE SUDHA
APPEAL SUIT NO. 443 OF 2008
JUDGMENT:
Appellants/Plaintiffs have filed O.S.No.199 of 1998 on the file of Senior Civil Judge, Warangal for Partition and the same was dismissed, against which the plaintiffs therein preferred the present Appeal Suit before this Court.
2. A perusal of the docket proceedings shows that the learned counsel for the appellants is no more and accordingly, notice was issued to the appellants and the same was returned with an endorsement "addressee not found and send back to the sender". No purpose would be served in continuing the Appeal Suit.
3. Accordingly, the Appeal Suit is dismissed. No order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
_______________ P. SREE SUDHA, J Date: 26.09.2023 Chs 134 THE HONOURABLE SMT JUSTICE P. SREE SUDHA APPEAL SUIT NO. 443 OF 2008 26.09.2023 Chs