Telangana High Court
The Depot Manager vs Golla Mallesh on 21 September, 2023
Bench: Sambasivarao Naidu
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.3100 OF 2018
JUDGMENT :
Learned counsel for the appellants seeks permission of this Court to withdraw this appeal.
2. Permission is accorded.
3. Accordingly, this appeal is dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand closed. No costs.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 21.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU M.A.C.M.A NO.3100 OF 2018 DATED 21.09.2023 YNK