1 HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND HON'BLE SRI JUSTICE ANIL KUMAR JUKANTI C.M.A.No.1000 OF 2013 JUDGMENT: (Per Hon'ble Sri Justice Abhinand Kumar Shavili) Learned counsel appearing for the appellants seeks permission of this Court to withdraw the appeal.
Permission as sought for is accorded. Accordingly, the Civil Miscellaneous Appeal is dismissed as withdrawn. No costs.
Miscellaneous petitions, if any, pending shall stand closed.
________________________________ JUSTICE ABHINAND KUMAR SHAVILI ________________________________ JUSTICE ANIL KUMAR JUKANTI Date:21.09.2023 rkk