Telangana High Court
Mvsr Engineering College.And ... vs Manne Janardhana Rao.And4 ... on 19 September, 2023
Bench: K. Sarath
THE HONOURABLE SRI JUSTICE K.SARATH
C.C.C.A.No.189 of 2001
JUDGMENT:
Learned counsel appearing for the petitioner seeks permission to withdraw the appeal and made an endorsement to that effect.
2. Accordingly, permission is granted as sought for. The appeal is dismissed as withdrawn. However, there shall be no order as to costs.
3. Miscellaneous petitions, if any, pending in this appeal shall stand closed.
_______________ K.SARATH, J Date:19.09.2023 spk