Telangana High Court
United India Insurance Co., Ltd vs M Bhimamma on 19 September, 2023
Bench: Sambasivarao Naidu
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.3303 OF 2018
JUDGMENT :
Learned counsel for the appellant seeks permission of this Court to withdraw this appeal.
2. Permission is accorded.
3. Accordingly, this appeal is dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand closed. No costs.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 19.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU M.A.C.M.A NO.3303 OF 2018 DATED 19.09.2023 YNK