THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI
Civil Miscellaneous Appeal No.1078 of 2014
JUDGMENT:
The present appeal has been directed against the order dated 21.10.2014 in O.A.No.843 of 2011 on the file A.P.Endowments Tribunal at Hyderabad.
2. Learned counsel for both parties present.
3. A memo dated 19.09.2023 has been filed by the learned counsel for the appellant stating that the parties have settled the disputes among themselves, as such, the appellant does not wish to proceed with the case and prayed to dispose of the appeal.
4. In view of the memo filed by the appellant, the appeal is disposed of. There shall be no order as to costs.
Pending Miscellaneous applications, if any, shall stand closed.
______________________________ JUSTICE M.G.PRIYADARSINI Date: 19.09.2023 gvl