Telangana High Court
The Andhra Pradesh State Road ... vs Mantipally Santhosha on 12 September, 2023
Bench: Sambasivarao Naidu
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.338 OF 2019
JUDGMENT :
Learned counsel for the appellant seeks permission of this Court to withdraw this appeal.
2. Permission is accorded.
3. Accordingly, this appeal is dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand closed. No costs.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 12.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU M.A.C.M.A NO.338 OF 2019 DATED 12.09.2023 YNK