Telangana High Court
Rabbani vs Mohammed Yousuf on 4 September, 2023
Bench: G.Radha Rani
THE HONOURABLE DR.JUSTICE G. RADHA RANI
SECOND APPEAL No.257 of 2015
JUDGMENT:
Learned counsel for the appellants filed a memo dated 30.08.2023 seeking permission to withdraw the Second Appeal.
2. Permission is accorded, as prayed for.
3. Accordingly, the Second Appeal is dismissed as withdrawn. No costs.
As a sequel, miscellaneous applications pending in this appeal, if any, shall stand closed.
____________________ Dr. G.RADHA RANI, J Date: 4th September, 2023 Nsk.