THE HONOURABLE SRI JUSTICE K.SARATH
C.C.C.A.No.407 of 2003
JUDGMENT
This appeal is coming for hearing since 2003. On 17.08.2023 when the matter was called, there was no representation, and therefore the matter was directed to be listed under the caption "for Dismissal". Even today, when the matter is called, there is no representation. It seems that the appellant is not interested to prosecute this case.
2. Accordingly, the Appeal is dismissed for non- prosecution/default. No order as to costs.
3. Pending miscellaneous applications, if any, shall stand closed.
____________________ JUSTICE K.SARATH 04-09-2023 gvl 2 THE HONOURABLE SRI JUSTICE K.SARATH C.C.C.A.No.407 of 2003 04.09.2023 gvl