THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
AND THE HON'BLE SRI JUSTICE T.VINOD KUMAR WRIT APPEAL No.605 of 2010 JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe) Mr. Deepak Misra, learned counsel representing Ms. Anjana Taggarse Motupalli, learned counsel for the appellant, submits that this appeal has been rendered infructuous on account of efflux of time.
The aforesaid submission is placed on record. Accordingly, the writ appeal is dismissed as infructuous.
Miscellaneous applications pending, if any, shall stand closed. However, there shall be no order as to costs.
____________________ ALOK ARADHE, CJ _____________________ T. VINOD KUMAR, J Date: 01.09.2023 ES