Telangana High Court
Union Of India vs Macha Mahesh Babu on 1 September, 2023
Bench: M.G.Priyadarsini
THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI
Civil Miscellaneous Appeal No.2161 OF 2002
JUDGMENT:
Sri K.L.N.Raghavendra Reddy, learned Standing Counsel for the Central Government, appearing for the appellant, sought permission of this Court to withdraw the case.
2. Permission is accorded.
3. In view of the above submission, the Civil Miscellaneous Appeal is dismissed as withdrawn.
Pending Miscellaneous applications, if any, shall stand closed.
__________________________ JUSTICE M.G.PRIYADARSINI Date: 01.09.2023 AS