Telangana High Court
Jatothu Naveen vs Premalatha Tomer on 1 September, 2023
Bench: Sambasivarao Naidu
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.177 OF 2018
JUDGMENT :
Learned counsel for the appellant seeks permission of this Court to withdraw this appeal and to that effect a letter dated 31.08.2023 has been filed before the Registry.
2. Permission is accorded.
3. Accordingly, this appeal is dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand closed. No costs.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 01.09.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU M.A.C.M.A NO.177 OF 2018 DATED 01.09.2023 YNK