THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR COMCA No.26 OF 2021 JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe) Mr. T. Krishna Kumar, learned counsel, appears on behalf of Mr.G.V.S. Ganesh, learned counsel for the appellant.
2. Learned counsel for the appellant has filed a memo seeking leave of this Court to withdraw the appeal on the ground that the dispute has been amicably resolved between the parties. The aforesaid memo is taken on record.
3. In the result, the appeal is dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous applications, if any pending, shall stand closed.
__________________ ALOK ARADHE, CJ ________________________ N.V.SHRAVAN KUMAR, J Date: 19.10.2023 Lrkm/Myk