Telangana High Court
Telangana State Road Transport ... vs Shamala on 9 October, 2023
Bench: Sambasivarao Naidu
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A NO.241 OF 2019
JUDGMENT :
Learned counsel for the appellants seeks permission of this Court to withdraw this appeal.
2. Permission is accorded.
3. Accordingly, this appeal is dismissed as withdrawn.
Pending miscellaneous applications, if any, shall stand closed. No costs.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 09.10.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU M.A.C.M.A NO.241 OF 2019 DATED 09.10.2023 YNK