THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
C.C.C.A. NOS.212 AND 219 OF 2019 COMMON JUDGMENT :
When the matters were taken up for hearing, learned counsel (Saba) through hybrid mode representing Mr.Mirza Nisar Ahmed Baig, learned counsel for the appellants, has submitted that the appeals have become infructuous and nothing survives for adjudication.
2. Taking on record the said submission, these appeals are dismissed as infructuous.
Pending miscellaneous application, if any, shall stand closed.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 06.10.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU C.C.C.A. NOS.212 AND 219 OF 2019 DATED 06.10.2023 YNK