Telangana High Court
Icici Lombard General Insuran ... vs Francis on 18 November, 2023
Bench: Sambasivarao Naidu
THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU
M.A.C.M.A. Nos.1349 OF 2018 AND 312 OF 2019 COMMON JUDGMENT:
During the pendency of these appeals, the matters were referred to the Lok Adalat, and the same were settled before the Lok Adalat, vide Award dated 11.02.2023.
2. Accordingly, these MACMAs are disposed of, in terms of the award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any, pending, in this appeal shall stand closed.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 18.11.2023 ynk