THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
AND
THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR
WRIT APPEAL No.1087 OF 2023
JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)
Mr. P. Girish Kumar, learned Senior Counsel representing
Mr. P. Ranjith Kumar Reddy, learned counsel for the appellants.
Dr. J. Vijaya Laxmi, learned Government Pleader for
Assignment for respondent Nos.1 and 2.
Mr. V. Narasimha Goud, learned Standing Counsel for respondent No.3-HMDA.
Mr. M.A.K. Mukheed, learned Standing Counsel for respondent No.4-GHMC.
2. This intra court appeal has been filed against the order dated 03.10.2023 passed by the learned Single Judge in Writ Petition No.2990 of 2023. The aforesaid writ petition preferred by the appellants seeking regularization of the land in their occupation has been rejected on the ground that the land has been reserved for the purpose of park.
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3. Learned Senior Counsel for the appellants, after arguing the matter to some extent, seeks leave of this Court to withdraw the writ appeal with liberty to file an application for review of the impugned order passed by the learned Single Judge.
4. Accordingly, the writ appeal is dismissed as withdrawn with liberty as aforesaid. There shall be no order as to costs.
As a sequel, miscellaneous petitions, pending if any, stand closed.
__________________ ALOK ARADHE, CJ ________________________ N.V.SHRAVAN KUMAR, J Date:18.11.2023 Lrkm