THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
C.C.C.A.NO.319 OF 2019
JUDGMENT :
None appeared for the appellants, though today the matter was listed under caption 'for dismissal'. On perusal of the proceeding sheet, it depicts that since the beginning, there was no representation for the appellants and the appellants did not evince any interest to proceed with the matter. Thus, it appears that the appellants are not interested to prosecute the matter vigilantly and diligently anymore. Therefore, this appeal is dismissed for non-prosecution.
2. Accordingly, this appeal is dismissed for non- prosecution.
Pending miscellaneous application, if any, shall stand closed.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 17.11.2023 YNK