THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI
CIVIL MISCELLANEOUS APPEAL No. 1035 OF 2006
JUDGMENT:
In spite of giving fair opportunities, as there was no representation for the appellant on the earlier occasion, the matter, which pertains to the year 2006, was directed to be listed today under the caption 'For Dismissal'. Even today, there is no representation for the appellant. It is presumed that the appellant is not interested to proceed with the appeal.
Hence, the Civil Miscellaneous Appeal is dismissed for non-prosecution. No order as to costs.
Miscellaneous applications, if any, pending shall stand closed.
__________________________ JUSTICE M.G.PRIYADARSINI 15.11.2023 gms 2 THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI CIVIL MISCELLANEOUS APPEAL No. 1035 OF 2006 15.11.2023 gms