Telangana High Court
Sri. Rh Sunder Rao vs K. Narender Reddy on 10 November, 2023
Bench: M.G.Priyadarsini
THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI
CIVIL MISCELLANEOUS APPEAL No. 291 OF 2018
JUDGMENT:
Learned counsel for the appellants seek permission of this Court to withdraw the appeal.
Permission is accorded and the appeal is accordingly dismissed as withdrawn. No order as to costs.
Miscellaneous applications, if any, pending shall stand closed.
__________________________ JUSTICE M.G.PRIYADARSINI 10.11.2023 gms