The National Insurance Company ... vs K.Ramakrishna And 2 Others

Citation : 2023 Latest Caselaw 3842 Tel
Judgement Date : 10 November, 2023

Telangana High Court
The National Insurance Company ... vs K.Ramakrishna And 2 Others on 10 November, 2023
Bench: P.Sam Koshy, N.Tukaramji
          THE HON'BLE SRI JUSTICE P. SAM KOSHY

AND THE HON'BLE SRI JUSTICE N.TUKARAMJI M.A.C.M.A.Nos.1343 OF 2013 & 2366 of 2014 COMMON JUDGMENT:(per Hon'ble Sri Justice P.SAM KOSHY) The dispute in these Appeals has been settled in the Lok Adalat on 12.03.2022 held by the High Court Legal Services Committee.

2. On due consideration of the same, we confirm the Award dated 12.03.2022 passed by the Lok Adalat.

3. Accordingly, both the appeals stand disposed of in terms of the said Award rendered by the High Court Legal Services Committee. No order as to costs.

As a sequel, miscellaneous petitions pending if any, shall stand closed.

__________________ P. SAM KOSHY, J ___________________ N.TUKARAMJI, J Date: 10.11.2023 Pvt 2 THE HONOURABLE SRI JUSTICE P. SAM KOSHY AND THE HON'BLE SRI JUSTICE N.TUKARAMJI M.A.C.M.A.Nos.1343 OF 2013 & 2366 of 2014 Date: 10.11.2023 Pvt