Mohd.Rasool vs Shaik Azeem

Citation : 2023 Latest Caselaw 3802 Tel
Judgement Date : 9 November, 2023

Telangana High Court
Mohd.Rasool vs Shaik Azeem on 9 November, 2023
Bench: K. Sarath
       THE HONOURABLE SRI JUSTICE K.SARATH

                M.A.C.M.A.No.443 of 2021

JUDGMENT:

When the matter is taken up for hearing, the learned Counsel appearing for the appellants submitted that the matter has been settled before the Lok Adalat, High Court Legal Services Committee for the State of Telangana, Hyderabad and an Award has been passed on 10.06.2023 and also filed copy thereof.

2. In view of the Award dated 10.06.2023 passed by the Lok Adalat, Hyderabad, this Motor Accidents Civil Miscellaneous Appeal is disposed of in terms of the Award.

3. Miscellaneous applications pending, if any, shall also stand closed. There shall be no order as to costs.

_____________________ JUSTICE K.SARATH Dated:09.11.2023 spk