Telangana High Court
The Shriram General Insurance ... vs Bodakuntla Ashok And Another on 6 November, 2023
Bench: P.Sree Sudha
THE HONOURABLE SMT JUSTICE P. SREE SUDHA
M.A.C.M.A. No. 2722 OF 2013
JUDGMENT:
On 09.09.2023, the matter was settled before the Lok Adalat held at Hyderabad and an Award was passed by the Lok Adalat.
In view of the same, the M.A.C.M.A. is disposed of in terms of the Award, dated 09.09.2023, passed by the Lok Adalat.
There shall be no order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
_______________ P. SREE SUDHA, J Date: 06.11.2023 Chs 79 THE HONOURABLE SMT JUSTICE P. SREE SUDHA M.A.C.M.A. No. 2722 OF 2013 06.11.2023 Chs