HON'BLE SRI JUSTICE K. LAKSHMAN
AND HON'BLE SMT JUSTICE K. SUJANA FAMILY COURT APPEAL No.173 of 2019 JUDGMENT: (per Hon'ble Sri Justice K. Lakshman) Smt K. Sri Devi, learned counsel for the appellant filed a letter dated 03-11-2023 before the Registrar (Judicial) seeking permission of this Court to withdraw the present Family Court Appeal.
Permission is accorded.
Accordingly, this Family Court Appeal is dismissed as withdrawn. There shall be no order as to costs. As a sequel, the miscellaneous petitions, if any, pending in the Family Court Appeal shall stand closed.
____________________ K. LAKSHMAN, J _________________ K. SUJANA, J November 06, 2023 HFM/PN