Telangana High Court
J. Prabhakar Reddy vs J. Janga Reddy on 3 November, 2023
Bench: M.G.Priyadarsini
THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI
APPEAL SUIT No.248 of 2021
JUDGMENT:
1. Pursuant to the request made by the Counsel appearing for both the parties, the matter was referred to Lok Adalat. On 09.09.2023 the matter was settled before the Lok Adalat and an award was passed by the Lok Adalat.
2. In view of the above, the appeal is disposed of in terms of the award passed by the Lok Adalat. There shall be no order as to costs. Miscellaneous applications, if any, pending shall stand closed.
______________________________ JUSTICE M.G.PRIYADARSINI Date: 03.11.2023 GVR