Telangana High Court
New India Assurance Company Ltd., ... vs Dabbeti Venkatamma And 2 Others on 2 November, 2023
Bench: P.Sree Sudha
THE HONOURABLE SMT JUSTICE P. SREE SUDHA
M.A.C.M.A. No. 887 OF 2011
JUDGMENT:
On 09.09.2023, the matter was settled before the Lok Adalat held at Hyderabad and an Award was passed by the Lok Adalat.
In view of the same, the M.A.C.M.A. is disposed of in terms of the Award, dated 09.09.2023, passed by the Lok Adalat.
There shall be no order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
_______________ P. SREE SUDHA, J Date: 02.11.2023 Chs 49 THE HONOURABLE SMT JUSTICE P. SREE SUDHA M.A.C.M.A. No. 887 OF 2011 02.11.2023 Chs