Shriram General Insurance Co.Ltd vs Mekala Srinivas And 4 Others

Citation : 2023 Latest Caselaw 3525 Tel
Judgement Date : 2 November, 2023

Telangana High Court
Shriram General Insurance Co.Ltd vs Mekala Srinivas And 4 Others on 2 November, 2023
Bench: P.Sree Sudha
      THE HONOURABLE SMT JUSTICE P. SREE SUDHA
                M.A.C.M.A. No. 1266 OF 2013

JUDGMENT:

On 09.09.2023, the matter was settled before the Lok Adalat held at Hyderabad and an Award was passed by the Lok Adalat.

In view of the same, the M.A.C.M.A. is disposed of in terms of the Award, dated 09.09.2023, passed by the Lok Adalat.

There shall be no order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________ P. SREE SUDHA, J Date: 02.11.2023 Chs 895 THE HONOURABLE SMT JUSTICE P. SREE SUDHA M.A.C.M.A. No. 1266 OF 2013 02.11.2023 Chs