Telangana High Court
Reliance General Insurance Co. ... vs Mohd Khader , Mohd. Quadri And ... on 2 November, 2023
Bench: P.Sree Sudha
THE HONOURABLE SMT JUSTICE P. SREE SUDHA
M.A.C.M.A. No. 177 OF 2013
JUDGMENT:
On 09.09.2023, the matter was settled before the Lok Adalat held at Hyderabad and an Award was passed by the Lok Adalat.
In view of the same, the M.A.C.M.A. is disposed of in terms of the Award, dated 09.09.2023, passed by the Lok Adalat.
There shall be no order as to costs.
Pending miscellaneous applications, if any, shall stand closed.
_______________ P. SREE SUDHA, J Date: 02.11.2023 Chs 893 THE HONOURABLE SMT JUSTICE P. SREE SUDHA M.A.C.M.A. No. 177 OF 2013 02.11.2023 Chs