THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR
CONTEMPT CASE No.1655 of 2023
ORDER:
This contempt case is filed alleging violation of the order passed by this Court W.P.No.5791 of 2023, dated 02.03.2023, wherein this Court directed the respondents to deposit the entire decretal amount covered by the judgment and decree in O.P.No.38 of 2015, dated 10.10.2017, into the credit of E.P.No.33 of 2019 on the file of the Senior Civil Judge at Wanaparthy within a period of three months.
2. In response to the notice issued by this Court, it is brought to the notice of this Court by learned Government Pleader for Land Acquisition that the amount, as directed by this Court, was already deposited into the credit of E.P.No.33 of 2019 on 31.10.2023 and a copy of the G.O.Rt.No.356, Irrigation and CAD (LA) Department, dated 27.10.2023, and a copy of the letter bearing No.C/04/2018, dated 31.10.2023, addressed to the Court of the Senior Civil Judge, Wanaparthy, are placed before this Court in proof of having deposited an amount of Rs.1,67,96,611/- through Cheque No.02001730, dated 31.10.2023. However, it is submitted by learned Government Pleader for Land Acquisition that aggrieved by the order passed 2 by this Court in L.A.A.S.No.38 of 2018, dated 20.09.2022, the State has preferred an appeal before the Hon'ble Apex Court and the same was taken on record and a Diary Number was assigned and the same is likely to come up before the Hon'ble Apex Court.
3. Be that as it may, there is no stay granted against the order passed in L.A.A.S.No.38 of 2018 and the judgment and decree passed in O.P.No.38 of 2015 was confirmed.
4. In the light of the above, this Court does not see any deliberate violation on the part of the respondents as the respondents have already complied with the order passed by this Court, this Court is not inclined to continue further proceedings against the respondents.
5. The contempt case is accordingly closed.
Miscellaneous Petitions, if any, pending in this contempt case shall stand closed.
_________________________________ MUMMINENI SUDHEER KUMAR, J Date:01.11.2023 KH 3 THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR CONTEMPT CASE No.1655 of 2023 Date:01.11.2023 KH