Telangana High Court
Kandi Sarojana vs Janga Ravinder Reddy on 31 March, 2023
Bench: Chillakur Sumalatha, M.G.Priyadarsini
IN THE HIGH COURT OF JUDICATURE, ANDHRA
PRADESH
AT HYDERABAD
TUESDAY, THE TWENTY FIRST DAY OF DECEMBER
TWO THOUSAND AND TEN
PRESENT
THE HON'BLE SRI JUSTICE B.SESHASAYANA REDDY
AND
THE HON'BLE SRI JUSTICE P.DURGA PRASAD
M.A.C.M.A.No.443 OF 2007
Between:
Kandi Sarojana & 5 others
..... Appellants
AND
Janga Ravinder Reddy & 2 others
..... Respondents
The Court made the following:
THE HON'BLE SRI JUSTICE B.SESHASAYANA REDDY AND THE HON'BLE SRI JUSTICE P.DURGA PRASAD M.A.C.M.A.No.443 OF 2007 JUDGMENT: (per Hon'ble Sri Justice B.Seshasayana Reddy) This Appeal came up for hearing on 19.03.2010. None appeared on behalf of the appellants. Even on this day also, there is no representation on behalf of the appellants. It indicates that the appellants are not interested in pursuing this matter.
3. Accordingly, the M.A.C.M.A. is dismissed for non-prosecution. There shall be no order as to costs.
______________________ B. SESHASAYANA REDDY, J ______________________ P.DURGA PRASAD, J Date: 21st December, 2010 KL THE HON'BLE SRI JUSTICE B.SESHASAYANA REDDY AND THE HON'BLE SRI JUSTICE P.DURGA PRASAD M.A.C.M.A.No.443 OF 2007 (Judgment delivered by BSSR, J) December 21, 2010.
KL