Telangana High Court
Shriram General Insurance Co Ltd vs Aduvangala Padmamma Seethamma 3 ... on 28 March, 2023
Bench: Lalitha Kanneganti
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
M.A.C.M.A No.1415 of 2013
JUDGMENT:
As the matter is settled in Lok Adalat, this appeal is disposed of in terms of the award of the Lok Adalat dated 11.02.2023. No order as to costs.
Miscellaneous applications, pending if any, shall stand closed.
__________________________ LALITHA KANNEGANTI, J March 28, 2023 mar