Telangana High Court
The National Insurance Company ... vs Pidugu Rajaiah Anr on 28 March, 2023
Bench: Lalitha Kanneganti
HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
M.A.C.M.A No.4134 of 2008
JUDGMENT:
As the matter is settled in Lok Adalat, this appeal is disposed of in terms of the award of the Lok Adalat dated 11.02.2023. No order as to costs.
Miscellaneous applications, pending if any, shall stand closed.
__________________________ LALITHA KANNEGANTI, J March 28, 2023 mar