THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI
APPEAL SUIT No.3820 of 2004
JUDGMENT:
Since there was no representation on behalf of appellants on the earlier occasion, the matter, which pertains to 2004, was directed to be listed today under the caption 'For Dismissal'. Even today, there is no representation on behalf of appellants. It is presumed that the appellants are not interested to proceed with the appeal.
Hence, the Appeal Suit stands dismissed for non-prosecution.
No order as to costs.
Miscellaneous applications, if any, pending shall stand dismissed.
______________________________ JUSTICE M.G. PRIYADARSINI 24.03.2023 gms 2 MGP,J A.S.No.3820 of 2004 48 THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI APPEAL SUIT No.3820 of 2004 24.03.2023 gms