Telangana High Court
P.Bujji vs P.Obul Reddy Public School on 21 March, 2023
Bench: G.Radha Rani
THE HONOURABLE Dr. JUSTICE B.SIVA SANKARA RAO M.A.C.M.A.No. 28 OF 2011 JUDGMENT:
Despite the matter listed under the caption 'For Dismissal', there is no representation, thereby the appeal is dismissed with no costs for default. Pending miscellaneous petitions, if any, in this appeal shall stand dismissed in consequence.
Dr. B.SIVA SANKARA RAO, J.
Date: 20-11-2013.
JSK