Apsrtc, Pidugurala And Another vs Koora Veeramadu And 3 Others

Citation : 2023 Latest Caselaw 1301 Tel
Judgement Date : 16 March, 2023

Telangana High Court
Apsrtc, Pidugurala And Another vs Koora Veeramadu And 3 Others on 16 March, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.1653 of 2012

JUDGMENT:

Learned counsel for the appellants-RTC seeks permission to withdraw the appeal.

Permission is accorded and the appeal is dismissed as withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand dismissed.

_______________________ LALITHA KANNEGANTI, J 16th March, 2023.

sj