The Apsrtc vs Md.Zubeda

Citation : 2023 Latest Caselaw 1293 Tel
Judgement Date : 16 March, 2023

Telangana High Court
The Apsrtc vs Md.Zubeda on 16 March, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.1072 of 2010

JUDGMENT:

Learned counsel for the appellant-RTC seeks permission to withdraw the appeal.

Permission is accorded and the appeal is dismissed as withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand dismissed.

_______________________ LALITHA KANNEGANTI, J 16th March, 2023.

sj