Apsrtc Rep.By Md, Mushirabad ... vs Vasiya Banu And 4 Others

Citation : 2023 Latest Caselaw 1268 Tel
Judgement Date : 15 March, 2023

Telangana High Court
Apsrtc Rep.By Md, Mushirabad ... vs Vasiya Banu And 4 Others on 15 March, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.346 of 2008

JUDGMENT:

Learned counsel for the appellants-RTC seeks permission to withdraw the appeal.

Permission is accorded and the appeal is dismissed as withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand dismissed.

_______________________ LALITHA KANNEGANTI, J 15th March, 2023.

sj