THE HONOURABLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND THE HONOURABLE SRI JUSTICE PULLA KARTHIK Writ Appeal No.330 of 2023 JUDGMENT : (Per Hon'ble Sri Justice Abhinand Kumar Shavili) Learned counsel for the appellant seeks permission of this Court to withdraw the appeal with liberty to pursue alternative remedies available in law.
2. Granting liberty as sought, the writ appeal is dismissed as withdrawn. No costs.
3. As a sequel, miscellaneous applications pending if any in this Writ Appeal, shall stand closed.
____________________________________ ABHINAND KUMAR SHAVILI, J _________________________ PULLA KARTHIK, J Date : 15.03.2023 Ndr