Telangana High Court
The Ap State Road Transport ... vs V.Satya Reddy on 14 March, 2023
Bench: Lalitha Kanneganti
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
M.A.C.M.A. No.1548 of 2012
JUDGMENT:
Learned counsel for the appellant seeks permission of the Court to withdraw the appeal.
2. Permission is accorded.
3. Accordingly, M.A.C.M.A. is dismissed as withdrawn. No order as to costs.
Miscellaneous applications, pending if any, shall stand closed.
__________________________ LALITHA KANNEGANTI, J March 14, 2023 mar