THE HON'BLE SRI JUSTICE L. NARASIMHA REDDY
AND THE HON'BLE SRI JUSTICE M.S.K.JAISWAL O.S.A. No.14 of 2010 JUDGMENT: (per the Hon'ble Sri Justice L.Narasimha Reddy) The appeal was listed for hearing on 13.11.2013. There was no representation for the appellants. Hence, we directed the matter to be listed today for dismissal.
There is no representation today also.
Hence, the appeal is dismissed for default. There shall be no order as to costs.
The miscellaneous petition filed in this appeal shall also stand disposed of.
______________________ L. NARASIMHA REDDY,J ______________________ M.S.K.JAISWAL,J Dt:18.11.2013 kdl