Telangana High Court
The New India Assurance Company ... vs Udari Chennappa 2 Ors. on 10 March, 2023
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A.No.4047 of 2008 JUDGMENT:
This MACMA is disposed of in terms of the Award passed by the Lok Adalat. No order as to costs. Consequently, miscellaneous petitions pending if any, shall stand closed.
LALITHA KANNEGANTI, J Date: 10.03.2023 gvl