Telangana High Court
The Oriental Insurance Company ... vs Shake Naga Malleswari And 6 Others on 10 March, 2023
Bench: Lalitha Kanneganti
THE HONOURABLE SMT. JUSTICE LALITHA KANNEGANTI M.A.C.M.A.No.4250 of 2012 JUDGMENT:
This MACMA is disposed of in terms of the Award passed by the Lok Adalat. No order as to costs. Consequently, miscellaneous petitions pending if any, shall stand closed.
LALITHA KANNEGANTI, J Date: 10.03.2023 gvl